Delhi High Court - Orders
Dr. Pooja Deshmukh vs Ministry Of External Affairs & Ors on 16 October, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2678/2023 & CRL. M.A. 25221/2023
DR. POOJA DESHMUKH ..... Petitioner
Through: Mr. Keshavan Chaudhri, Mr. Rishi
Sehgal, Mr. Arveen Sekhon, Ms. Nikita Gill and
Ms. Muskaan Khurana, Advocates.
versus
MINISTRY OF EXTERNAL
AFFAIRS & ORS. ..... Respondents
Through: Mr. Nikhil Goel, SPP with Ms. Siddhi
Gupta, Advocate for R-3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.10.2023
1. Present petition has been filed by the Petitioner seeking the following reliefs:-
"i. Call for the records of any Look Out Circular (LOC) issued against the Petitioner at the behest of Respondent No. 3 and upon examination thereof, issue appropriate writ(s), order(s) or direction(s) quashing/setting aside the same as it is blatantly violative of the fundamental rights of the petitioner guaranteed under Articles 14, 19 & 21 of the Constitution; ii. Permit the Petitioner to travel to United Kingdom from 18.10.2023 to 27.10.2023 to attend International Conference on Ophthalmology and Optometry ('ICOO');
iii. Pass any other or further order(s) or direction(s) that this Hon'ble court may deem fit and proper in the interest of justice."
2. After canvassing some arguments, learned counsel for the Petitioner, on instructions, seeks to withdraw the petition with liberty to raise all contentions before the Trial Court in appropriate proceedings, in view of the statement made by learned counsel for Respondent No. 3/CBI that W.P.(CRL) 2678/2023 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 17:34:16 cognizance has already been taken by Trial Court.
3. Petition along with pending application stands disposed of as withdrawn with liberty as prayed for in accordance with law.
JYOTI SINGH, J OCTOBER 16, 2023/shivam W.P.(CRL) 2678/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/10/2023 at 17:34:16