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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(1)(e) in The Goa Command Area Development Act, 1997

(e)Whenever there is diminution in the supply of water in the "irrigation" system due to any natural or seasonal causes and thereby so long as it is necessary to do so;