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Gujarat High Court

Bareja Municipality vs Mantri Gujarat Mazdur Sabha on 12 April, 2017

Author: G.R.Udhwani

Bench: G.R.Udhwani

                  C/SCA/2403/2017                                            ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                     SPECIAL CIVIL APPLICATION NO. 2403 of 2017

         ==========================================================
                         BAREJA MUNICIPALITY....Petitioner(s)
                                     Versus
                 MANTRI GUJARAT MAZDUR SABHA, & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR DEEPAK P SANCHELA, ADVOCATE for the Petitioner(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI

                                    Date : 12/04/2017


                                     ORAL ORDER

Notice returnable on 07.06.2017.

(G.R.UDHWANI, J.) MAYA Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jun 15 00:14:59 IST 2017