Gujarat High Court
Bareja Municipality vs Mantri Gujarat Mazdur Sabha on 12 April, 2017
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/2403/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 2403 of 2017
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BAREJA MUNICIPALITY....Petitioner(s)
Versus
MANTRI GUJARAT MAZDUR SABHA, & 1....Respondent(s)
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Appearance:
MR DEEPAK P SANCHELA, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 12/04/2017
ORAL ORDER
Notice returnable on 07.06.2017.
(G.R.UDHWANI, J.) MAYA Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Jun 15 00:14:59 IST 2017