Section 6(1)(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(1)(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(c)there is any breach of any of the provisions of this Act, the rules made thereunder or the conditions subject to which the registration certificate has been granted; or

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State of Manipur - Subsection

Section 6(1)(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962