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[Cites 0, Cited by 0] [Section 177(1)] [Section 177] [Entire Act]

State of West Bengal - Subsection

Section 177(1)(b) in West Bengal Municipal Act, 1993

(b)to alter or repair such building in such manner as will involve the removal or re-erection of such building or portion thereof which abuts on such street and to an extent measured in cubic metre exceeding one-half of such building or portion thereof above the ground level,