Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355] [Entire Act] State of Karnataka - Subsection Section 355(a) in Karnataka Municipalities Act, 1964 (a)the Grama Panchayat shall cease to exist and the Zilla Panchayat or Taluk Panchayat within the jurisdiction of which such area is situated shall cease to have jurisdiction over such area;
