Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(f) in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982 (f)[ Omitted] [Vide G.O. Ms.No. 487, Public (Establishment-I and Legislature), dated the 22nd April 1992.].
