Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Gujarat - Subsection Section 64(2)(f) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003 (f)the form in which and the time at which the Commission shall prepare its budget under Section 46;