Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 93 in The Central Reserve Police Force Rules, 1955

93. Dress regulations .-(a) The Dress Regulations for officers and all ranks shall be as prescribed in this Chapter and as laid down in the Force Standing Orders. No additions or alterations to these regulations may be made without the previous sanction of the Central Government.

(b)The colours of the Force shall be light blue and white, the distinctive colour being light blue.