Manipur High Court
Rebeeca Sorokhaibam vs Speaker on 27 January, 2022
Bench: Sanjay Kumar, Mv Muralidaran
KABORAM Digitally signed
by Item No. 2
BAM KABORAMBAM (Through Video Conferencing)
SANDEEP SANDEEP SINGH
Date: 2022.01.28 IN THE HIGH COURT OF MANIPUR
SINGH 13:04:32 -08'00'
AT IMPHAL
W.P. (C) No. 56 of 2022
Rebeeca Sorokhaibam
Petitioner
Vs.
Speaker, Manipur Legislative Assembly; & Anr.
Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE MV MURALIDARAN 27.01.2022 Sanjay Kumar (C.J.):
Mr. Sh. Athoi, learned counsel, appears for the petitioner. Mr. S. Chitaranjan, learned counsel, states that he would be appearing for respondent No. 1, and seeks time to get instructions as to whether any action would be taken upon the complaint made by the petitioner against respondent No. 2.
Post on 04.02.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
JUDGE CHIEF JUSTICE
Sandeep
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