Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Bihar - Subsection Section 95(19) in Bihar Factories Rules, 1950 (19)[ Process of extraction of oil or other substances from oil-cakes, rice bran or from any other material or substance by the use of any solvent] [Inserted by S.O. 686 dated 13.7.1988.]
