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[Cites 0, Cited by 0] [Section 98(4)] [Section 98] [Entire Act]

State of Rajasthan - Subsection

Section 98(4)(c) in Rajasthan Civil Services (Pension) Rules, 1996

(c)The maximum amount of gratuity to be held over for the purpose of clause (b) shall be limited to ten per cent of the amount of gratuity or rupees one thousand/rupees two thousands, as the case may be, whichever is less.