Supreme Court - Daily Orders
United India Ins.Co.Ltd. vs Ramesh Chand Patwa on 31 January, 2014
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ITEM NO.27 COURT NO.13 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).1480/2014
(From the judgement and order dated 21/08/2013 in DBCSA No.278/2013 in
SBCWP No.8780/2009 of The HIGH COURT OF RAJASTHAN AT JODHPUR)
UNITED INDIA INS.CO.LTD. Petitioner(s)
VERSUS
RAMESH CHAND PATWA Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim relief
and office report)
Date: 31/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Ravi Bakshi, Adv.
Mr. Nitin Kumar Thakur,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice returnable within six weeks. Dasti, in addition, is permitted. Tag with SLP ) No. 32540 of 2013.
[RAJNI MUKHI] [USHA SHARMA]
SR. P.A. COURT MASTER