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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(4)The [Kulpati (Vice-Chancellor)] [Substituted by U.P Act 29 of 1974, vide Section 27 for The Vice-Chancellor] shall exercise general control over the affairs of the University and shall be responsible for the due maintenance of discipline in the University.