Section 65(20) in The Insurance Rules, 1939

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Union of India - Subsection

Section 65(20) in The Insurance Rules, 1939

(20)Sharesand debentures of co-operative societies registered under the Indian Co-operative Societies Act, 1912, or any other law for the time being in force.[Seesection 27-A(1)(r)]

Name and address of Society	Date of purchase	Date of maturity of debentures	Shares	Debentures	Remarks
Face value	Book value	Market value	Face value	Book value	Market value

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Union of India - Subsection

Section 65(20) in The Insurance Rules, 1939