Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act] Union of India - Subsection Section 81(2)(o) in The Delhi Rent Act, 1995 (o)the manner in which the permission of the Rent Authority shall be obtained by the landlord under section 33;