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[Cites 0, Cited by 0] [Section 124] [Entire Act]

Bengal Presidency - Subsection

Section 124(b) in Police Regulations, Bengal , 1943

(b)Each Circle Inspector should hold a conference once a quarter to be attended by officers-in-charge of police-stations, and by such other officers as he may summon, within his circle: if he thinks the presence of any officer not serving within his circle to be advisable, he should report the matter to the Superintendent. At each such conference the resolution of the last district conference shall be explained and police matters of local interest shall be discussed.