Section 5(1) in The Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro-Organisms/genetically Engineered organisms Or Cells, 1989
(1)For the purpose of these rules, micro-organisms or genetically engineered organisms, products or cells shall be dealt with under two major heads: animal pathogens and plant pests and these shall be classified in the manner specified in the Schedule.
