Rajasthan High Court - Jodhpur
Hanuman Ram vs Raj Hans Upadhaya on 10 April, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 465/2019
Hanuman Ram
----Petitioner
Versus
Raj Hans Upadhaya
----Respondent
For Petitioner(s) : Mr. Prakash Raika Devasi.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 10/04/2019 Issue notice to the respondents to show cause as to why proceedings for non-compliance of order passed by this Court be not initiated against them, returnable on 25.04.2019.
(ARUN BHANSALI),J 79-Rmathur/-
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