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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(5) in The Bengal Smoke-Nuisances Act, 1905

(5)All rules made under this section shall be published in the Words substituted for the [Official Gazette] [Words 'Calcutta Gazette' by Government of India (Adaptation of Indian Laws) Order, 1937.].