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[Cites 0, Cited by 0] [Section 29] [Entire Act]

International Treaty - Subsection

Section 29(4) in The Chemical Weapons Convention Act, 2000

(4)The authority or officer to whom any person or goods is forwarded under sub-section (2) or sub-section (3) shall, with all convenient despatch, take such measures as may be necessary for the disposal according to law of such person or goods.