Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Chartered Accountants (Election to the Council) Rules, 2006

(3)A notification containing the names of the members of the Panel shall be issued before the last date for the receipt of nomination for the election for which it is appointed.