Section 26(3) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(3)[The Students' Welfare Officer] [These words were substituted for the words 'The Director' by Maharashtra 14 of 2003. Section 7(c) (w.e.f. 3.3.2003).] shall exercise such other powers and perform such other duties as are laid down by or under this Act and as may be prescribed.
