Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 (2)They shall come into force on the date appointed by the Government under sub-section (3) of Section 1 of the Act.
