Rajasthan High Court - Jaipur
Deep Chand Bansal S/O Late Shri Tara ... vs Shri Jugal Sharma S/O Shri Vishnu Prasad ... on 3 December, 2018
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 25339/2018
Deep Chand Bansal S/o Late Shri Tara Chand Ji Agarwal
----Petitioner
Versus
Shri Jugal Sharma S/o Shri Vishnu Prasad Sharma
----Respondent
For Petitioner(s) : Mr. Veyankatesh Garg For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 03/12/2018 Counsel for the petitioner is allowed three weeks time to cure the defects as pointed out by the Registry.
Needless to observe that in case any application is pending for taking on record the legal representatives, shall be dealt with and decided within fortnight by the Court below.
(VEERENDR SINGH SIRADHANA),J Pooja/92 Powered by TCPDF (www.tcpdf.org)