Supreme Court - Daily Orders
M/S Saharanpur Mines Management ... vs Harbans Singh on 6 October, 2023
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 6238 OF 2023
M/S SAHARANPUR MINES MANAGEMENT SERVICES PVT. LTD. APPELLANT(S)
VERSUS
HARBANS SINGH & ORS. RESPONDENT(S)
O R D E R
After arguing for some time, the learned Senior Advocate appearing for the appellant seeks permission to withdraw the present appeal and states that all pleas and contentions will be raised before the National Green Tribunal.
In view of the statement made, without expressing any opinion on merits, the appeal is dismissed as withdrawn.
.................J. (SANJIV KHANNA) .................J. (S.V.N. BHATTI) NEW DELHI;
OCTOBER 06, 2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.10.09 18:39:38 IST Reason: ITEM NO.18 COURT NO.3 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL NO. 6238 OF 2023 M/S SAHARANPUR MINES MANAGEMENT SERVICES PVT. LTD. APPELLANT(S) VERSUS HARBANS SINGH & ORS. RESPONDENT(S) (FOR ADMISSION and I.R. and IA No.199370/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.199371/2023-EX-PARTE STAY) Date : 06-10-2023 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE S.V.N. BHATTI For Appellant(s) Mr. Nidhesh Gupta, Sr. Adv. Mr. Anshul Mangla, Adv. Mr. Vaibhav Niti, AOR Mr. B. Srinivas, Adv.
Ms. Madhavi Agrawal, Adv. Ms. Pallavi Singh, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed as withdrawn in terms of the signed order.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)