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[Cites 0, Cited by 0] [Section 150] [Entire Act]

NCT Delhi - Subsection

Section 150(1) in The Delhi School Education Rules, 1973

(1)Every School offering Home Science as a subject in the school may charge a Homo Science fee from the girl students of the classes in the [Secondary and Senior Secondary stages] [Substituted by the Delhi School Education (Amendment) Rules, 1990 w.e.f. 23.2.1990).] at the rate of fifty paise per month and the fee so collected shall be credited to a Fund, to be opened by the school and to be known as the "Home Science Fund".