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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(y) in The Coast Guard Act, 1978

(y)“territorial waters”, “contiguous zone”, “continental shelf” and “exclusive economic zone”, shall have the meanings respectively assigned to them in the Territorial Waters, Continental Shelf, Exclusive Economic Zone and other Maritime Zones Act, 1976 (80 of 1976);