Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 23 in Punjab Khadi and Village Industries Board Regulations, 1958 23. The benefit of the Provident Fund shall be provided for the members of the staff, subject to such rules as may be framed or approved by the Board.
