Section 12 in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003
12. Time and place of meeting of the Board.
- The Board shall meet at such time and place and every meeting of the Board shall be summoned in such manner as may be prescribed by regulations:Provided that till such regulations are made, it shall be lawful for the President to summon a meeting of the Board at such time and place, as he may deem expedient by a letter addressed to each member.
