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[Cites 0, Cited by 0] [Section 213(5)] [Section 213] [Entire Act]

Union of India - Subsection

Section 213(5)(c) in The Motor Vehicles Act, 1988

(c)examine any person and require the production of any register or other document maintained in pursuance of this Act, and take on the spot or otherwise statements of any person which he may consider necessary for carrying out the purposes of this Act;