Himachal Pradesh High Court
Harinder Kaur Gill vs State Of H.P. & Ors. on 23 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Harinder Kaur Gill versus State of H.P. & ors.
.
CWP No. 5212 of 2013.
23.04.2022 Present: Mr. Sumit Raj Sharma, Advocate, for the petitioners.
Ms. Ritta Goswami, Additional Advocate General for respondents No. 1 to 3-State.
None for respondent No. 4.
r to Learned Counsel for the petitioners prays for and is granted three weeks' time to file rejoinder. List thereafter.
(Mohammad Rafiq) Chief Justice.
April 23, 2022 (Sandeep Sharma)
(PK) Judge.
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