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Himachal Pradesh High Court

Harinder Kaur Gill vs State Of H.P. & Ors. on 23 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Harinder Kaur Gill versus State of H.P. & ors.

.

CWP No. 5212 of 2013.

23.04.2022 Present: Mr. Sumit Raj Sharma, Advocate, for the petitioners.

Ms. Ritta Goswami, Additional Advocate General for respondents No. 1 to 3-State.

None for respondent No. 4.

r to Learned Counsel for the petitioners prays for and is granted three weeks' time to file rejoinder. List thereafter.

(Mohammad Rafiq) Chief Justice.




             April 23, 2022                             (Sandeep Sharma)




             (PK)                                             Judge.






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