Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

NCT Delhi - Subsection

Section 77(a) in The Delhi Municipal Corporation Act, 1957

(a)at a meeting for the election of a Mayor the Administrator shall nominate a councillor [***] [The words "or an alderman" omitted by Act 67 of 1993, section 57 (w.e.f. 1-10-1993)] who is not a candidate for such election to preside over the meeting;