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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(8)(a) in Statutes of the Jodhpur National University, Jodhpur, 2010

(a)Subject to sub-clause (c) of this clause, the Registrar shall represent the University in all proceedings instituted on behalf of or against the University;