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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(1)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)raising loans from the public by issue of bonds, or debentures or stocks or otherwise in the form and maimer approved by the Government: