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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(12) in Rajasthan Minor Mineral Concession Rules, 2017

(12)Technical Bids along with the scanned copy of documents as mentioned in sub-rule (8) of rule 14 or sub-rule (7) of rule 37, as the case may be, should be uploaded. The Government may, in its sole discretion, extend bid due date by issuing an amendment that is made available to all bidders.