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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(6) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(6)Notwithstanding anything contained in sub-section (1), no person shall purchase or sale or processing any notified agricultural produce, livestock and products of livestock outside the market established/declared by the market committee or outside the direct purchase centres.