Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 65 in West Bengal Societies Registration Rules, 1963 65. Any dispute as provided in Chapter of the Act which cannot be decided by the managing committee shall be referred to the Registrar in the manner as prescribed in the Rules. Amendment of Bye-laws
