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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(5) in Uttarakhand Ropeways Act, 2014

(5)The State Government may also appoint experts, ad-visors, consultants and other officers with such designations and assign them such powers, duties and functions as may be necessary for carrying out the purposes of this Act.Chapter - III Procedure and Preliminary Investigation