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Patna High Court - Orders

Ram Kripal Yadav & Ors vs Ram Babu Yadav & Ors on 19 April, 2010

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    MA No.418 of 2009
                                RAM KRIPAL YADAV & ORS
                                            Versus
                                 RAM BABU YADAV & ORS
                                          -----------

2        19.4.2010

Issue notice in the admission matter to the respondents for which talbana etc. must be filed within two weeks failing which the appeal shall stand dismissed without further reference to a bench.

After service of notice appeal may be listed under the heading for Order under 41 rule 11 C.P.C.

    AnilKr.Sinha                          ( Mungeshwar Sahoo, J )