Section 163E(9)(iii) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 163E(9)] [Section 163E] [Entire Act]

State of Bihar - Subsection

Section 163E(9)(iii) in The Bihar Motor Vehicles Rules, 1992

(iii)The owner of Pollution Test Station shall maintain pollution under control of certificates in a bound book of 100 pages in Triplicate each shall be serially numbered and each book shall be authenticated by the Licensing Authority or an officer authorised by him in his behalf.

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State of Bihar - Subsection

Section 163E(9)(iii) in The Bihar Motor Vehicles Rules, 1992