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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2)(a) in J.C. Bose University of Science and Technology, YMCA, Faridabad Act, 2009

(a)to review, from time to time, the broad policies and programmes of the University and to suggest measures for the improvement and development of the University;