Punjab-Haryana High Court
Satish Kumar vs Jagtar Singh And Ors on 18 January, 2016
Author: K.Kannan
Bench: K.Kannan
IN THE COURT OF PUNJAB AND HARYANA HIGH COURT AT
CHANDIGARH
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C.R No. 2159 of 2014
Date of Decision: January 18, 2016.
Satish Kumar ...... Petitioner
Versus
Jagtar Singh & Ors. ......Respondents
CORAM: HON'BLE MR. JUSTICE K.KANNAN Present:- Mr. Ravinder Singh, Advocate, for Mr. Ramesh Kumar, Advocate, for the petitioners.
Mr. Prateek Mahajan, Advocate, for respondent No.1. Mr. Balkar Singh, Advocate, for respondent Nos. 2 and 3.
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1. Whether reporters of local papers may be allowed to see the judgment ? No.
2. To be referred to the reporters or not ? No.
3. Whether the judgment should be reported in the digest ?No. K.KANNAN J For orders see detailed order of even date passed in C.R No. 6075 of 2014, titled as "Satvinder Singh & Anr. Vs. Saroj Bala & Ors."
(K.KANNAN)
January 18, 2016 JUDGE
tripti
TRIPTI SAINI
2016.01.19 16:18
I attest to the accuracy and
integrity of this document