Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in Baroda Rajasthan Kshetriya Gramin Bank (Employees') Pension Regulations, 2018 (a)contribution by the Bank based on actuarial assessment of initial gap between assets and liabilities of the Fund;
