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State of Odisha - Section

Section 1 in The Orissa Motor Transport Workers' Rules, 1966

1. Short title and commencement.

(1)These rules may be called The Orissa Motor Transport Workers' Rules, 1966.
(2)The whole of these rules except Rules 17 to 23 and 25 shall come into force at once and the State Government may, by notification in the Official Gazette, direct that Rules 17 to 23 and 25 shall come into force on such date or dates as may be specified in the notification.