Section 9(4) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(4)The term of the office of members of the Board other than ex-officio members shall be three years commencing from the respective dales of notification of their nomination or election under sub-section (3):Provided that the term of office of any such member elected or nominated to fill a casual vacancy shall be the residue of his predecessor's term.
