Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(b) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973 (b)where the result of the examination has been declared, the result of the candidate may be amended;
