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Himachal Pradesh High Court

Leeladhar vs . State Of H.P. on 20 March, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Leeladhar vs. State of H.P. .

Cr.MP (M) No.686 of 2023 20.03.2023 Present Mr. Maan Singh, Advocate, for the petitioner.

Mr. Rajan Kahol and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur and Mr. Ravi Chauhan, Deputy Advocate Generals, for the respondent -State.

Issue notice. Mr. B.C.Verma, learned Additional Advocate General, appears and waives notice on behalf of the respondent-State. He prays for and is granted one week time to file reply/status report.

List on 4.4.2023.

(Sandeep Sharma) Judge March 20,2023 (shankar) ::: Downloaded on - 20/03/2023 20:34:58 :::CIS