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Madhya Pradesh High Court

M/S Texmo Pipes And Products Ltd vs Commissioner Of Commercial Tax on 4 September, 2024

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

1 VATA-7-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR VATA No. 7 of 2023 (M/S TEXMO PIPES AND PRODUCTS LTD Vs COMMISSIONER OF COMMERCIAL TAX ) Dated : 04-09-2024 Shri Ayush Gupta - Advocate for appellant. Shri R.D. Pararha - Government Advocate for State. Learned counsel for the appellant prays for and is granted time to file application for condonation of delay.

List the matter after 4 weeks .





                           (SUSHRUT ARVIND DHARMADHIKARI)                        (ANURADHA SHUKLA)
                                     JUDGE                                             JUDGE

                           NP




Signature Not Verified
Signed by: NITESH PANDEY
Signing time: 05-09-2024
17:21:43