Madhya Pradesh High Court
M/S Texmo Pipes And Products Ltd vs Commissioner Of Commercial Tax on 4 September, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 VATA-7-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR VATA No. 7 of 2023 (M/S TEXMO PIPES AND PRODUCTS LTD Vs COMMISSIONER OF COMMERCIAL TAX ) Dated : 04-09-2024 Shri Ayush Gupta - Advocate for appellant. Shri R.D. Pararha - Government Advocate for State. Learned counsel for the appellant prays for and is granted time to file application for condonation of delay.
List the matter after 4 weeks .
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
NP
Signature Not Verified
Signed by: NITESH PANDEY
Signing time: 05-09-2024
17:21:43