Section 27(4) in The Maharashtra State Board of Technical Education Act, 1997
(4)The Member-Secretary, shall communicate the decision of the Board with a copy to the Director of Technical Education, and if the application for affiliation is granted, along with an intimation regarding -(a)the subjects and the courses of study approved for affiliation;(b)the number of students to be admitted;(c)the conditions, if any, subject to the fulfillment of which the approval is granted.
